Supreme Court - Daily Orders
Authorised Officer vs M/S Marg Realities Ltd on 27 January, 2026
ITEM NO.61 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S).27334-27336/2017
[ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 16-06-2017
IN WP NO. 6376/2017 16-06-2017 IN WP NO. 6882/2017 16-06-2017 IN WP
NO. 7633/2017 PASSED BY THE HIGH COURT OF JUDICATURE AT MADRAS]
AUTHORISED OFFICER PETITIONER(S)
VERSUS
M/S MARG REALITIES LTD. RESPONDENT(S)
FOR ADMISSION AND I.R.
Date : 27-01-2026 These petitions were called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) : Mr. E Omprakash, Sr. Adv.
Ms. Madhusmita Bora, AOR
Mr. Dipankar Singh, Adv.
Ms. Pavithra V., Adv.
For Respondent(s) : Mr. V. Balaji, Adv.
Mr. B. Dhananjay, Adv.
Mr. Nizamuddin, Adv.
Ms. Vidushi Agarwal, Adv.
Mr. Kvd Kishore Kumar, Adv.
Mr. Rakesh K. Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 04.05.2026.
(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by BORRA LM VALLI Date: 2026.01.30 10:34:35 IST Reason: