Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 4 in The M.P. Cattle Diseases Rules, 1961

4. Manner of marking the cattle.

- The marking of cattle for the purpose of clause (b) of sub-section (1) of Section 4 of the Act shall be done by branding the letter 'O' followed by the last digit of the calendar year in which the marking is done after it by hot iron/chemical ink on the near-hindquarter.