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Jammu & Kashmir High Court - Srinagar Bench

Robkar vs Ghulam Mohammad Ahanger on 14 October, 2019

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                Advance List.
                Serial no. 24


                                HIGH COURT OF JAMMU AND KASHMIR
                                          AT SRINAGAR

                                           ROBCR No. 02/2019 [Crl CP 03/2019]

                Robkar
                                                                                ...Petitioner(s).
                                Through:     None
                Vs.

                Ghulam Mohammad Ahanger
                                                                                ...Respondent(s)
                                Through:     in person

                Coram:
                                Hon'ble Mr. Justice Sanjeev Kumar, Judge

                                                      ORDER

Respondent-Ghulam Mohammad Ahanger present in person seeks and is granted two weeks' time to file reply/objection.

List on 01.11.2019.

(Sanjeev Kumar) Judge Srinagar 14.10.2019 Imtiyaz IMTIYAZ UL GANI 2019.10.17 11:50 I attest to the accuracy and integrity of this document