Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Ghulam Mohammad Ahanger on 14 October, 2019
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Advance List.
Serial no. 24
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
ROBCR No. 02/2019 [Crl CP 03/2019]
Robkar
...Petitioner(s).
Through: None
Vs.
Ghulam Mohammad Ahanger
...Respondent(s)
Through: in person
Coram:
Hon'ble Mr. Justice Sanjeev Kumar, Judge
ORDER
Respondent-Ghulam Mohammad Ahanger present in person seeks and is granted two weeks' time to file reply/objection.
List on 01.11.2019.
(Sanjeev Kumar) Judge Srinagar 14.10.2019 Imtiyaz IMTIYAZ UL GANI 2019.10.17 11:50 I attest to the accuracy and integrity of this document