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Union of India - Section

Section 197 in The Coal Mines Regulations, 2017

197. Precautions against dry coal dust.

- No shots shall be fired at any place belowground unless the place itself and all accessible places, including roof and sides, within a distance of 18 meters have been treated in the manner specified in clause (b) of sub-regulation (3) of regulation 144 unless such places are naturally wet as specified in the said regulation.