Calcutta High Court (Appellete Side)
M/S. S. M. Cold Storage Pvt. Ltd vs Union Of India & Ors on 23 December, 2021
Author: Hiranmay Bhattacharyya
Bench: Hiranmay Bhattacharyya
23.12.2021 87 AN/Ct. No.16 WPA 16996 of 2009 M/s. S. M. Cold Storage Pvt. Ltd.
versus Union of India & ors.
This is a writ petition of the year 2009. None appears for the petitioner even at the time of second call. No accommodation has been prayed for either. The writ petitioner was also not represented on December 22, 2021.
Accordingly, the writ petition stands dismissed for default. Interim order, if any, stands vacated.
(Hiranmay Bhattacharyya, J.)