Before tenders are invited for the execution of a work on contract, the Municipal Engineer shall prepare 'contract documents' which shall include -(1)a complete set of drawings showing the general dimensions of the proposed work and so far as necessary details of the various parts;(2)a complete specification of the work to be done and of the materials to be used, unless reference can be made to some standard specification;(3)a schedule of the quantities of the various descriptions of work; and(4)a set of "conditions of contract" to be complied with by the tenderer in case his tender is accepted.Note. - In the case of lump sum contract no schedule of quantities need be prepared by the Municipal Engineer. Tenderers should prepare their own schedules to arrive at lump sum.
