Bombay High Court
Opus Software Solutions Pvt. Ltd vs Additional/ Joint/ Deputy/ Assistant ... on 16 January, 2024
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9719 OF 2023
Opus Software Solutions Pvt. Ltd. ....PETITIONER
V/S
Additional/ Joint/ Deputy/ Assistant ....RESPONDENT
Commissioner Of Income Tax And Ors CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 16th January, 2024 P.C. :
Due to paucity of time, stand over to 01/04/2024. Interim order, if any, to continue till then.
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