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Bombay High Court

Opus Software Solutions Pvt. Ltd vs Additional/ Joint/ Deputy/ Assistant ... on 16 January, 2024

Bench: K.R. Shriram, Neela Kedar

                                                                                 Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9719 OF 2023

 Opus Software Solutions Pvt. Ltd.                       ....PETITIONER
              V/S
 Additional/ Joint/ Deputy/ Assistant                  ....RESPONDENT

Commissioner Of Income Tax And Ors CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 16th January, 2024 P.C. :

Due to paucity of time, stand over to 01/04/2024. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 16/01/2024 ::: Downloaded on - 17/01/2024 08:24:23 :::