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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Chattisgarh - Subsection

Section 63(1)(c) in Chhattisgarh Minor Mineral Rules, 2015

(c)The dumps shall be properly secured to prevent escape of material therefrom and cause land degradation or damage to agricultural fields, pollution of surface water bodies or cause floods;