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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(1)Under clause (c) of sub-section (2) of section 7 of the Act, the clinical establishment shall ensure the rights of patients to dignity, privacy and confidentiality.