Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 32 in Bihar State Regulation of Cold Storages Act, 1992 32. Duty to issue receipts. - Every licensee shall issue, in the form prescribed, a receipt for agricultural produce stored in his cold storage.
