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State of West Bengal - Section

Section 1 in The Bengal Alienation Of Agricultural Land (Temporary Provisions) Act, 1944.

1. Short title and extent. -

(1)This Act may be called the Bengal Alienation of Agricultural Land (Temporary Provisions) Act, 1944.
(2)It extends to the whole of [West Bengal] [Words substituted by the Government of India (Adaptation of Indian Laws) Order, 1937.].