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State of Rajasthan - Section

Section 5 in The Rajasthan Grant of Subsidy (On Managerial Staff) to Small Scale Industries Run by Cooperative Societies Rules, 1970

5. Extent and nature of subsidy.

- The nature of subsidy shall be in the form of cash grant on the pattern given below for enabling the small scale industry run by the Co-operative Society to meet the pay and allowances of the Manager/Technical Manager, on its giving an undertaking in writing in Form 11 to bear its share of expenditure on the pay of the Manager/Technical Manager in the scale of Rs. 200 12 ½ - 250 plus allowances eligible to Rajasthan Government Servants.
S.No. Year State share of subsidy Share of Industry
1. First year 100%  
2. Second year 75% 25%
3. Third year 50% 50%
4. Fourth year 25% 75%
No subsidy would be admissible after the Fourth year and the small scale industry concerned shall have to bear the expenditure for the pay and allowances of the Manager/Technical Manager whose services have to be retained by the small scale industry run by the Co-operative Society for at least three years after the grant of subsidy is discontinued by the Government or some member of the society becomes experienced to carry on the work properly whichever is earlier.