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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(1) in Punjab Market Committees Bye-laws

(1)The following trade allowances shall only be made and receive within the market area in connection with ready or spot transactions :-
(i)Tare :- The exact weight of the gunny bag or the packing material used.
(ii)Adjustment of weight :- Full adjustment of increase or decease in the weight of the produce found in the test weighment under rule 25.
(iii)An allowance determined in arbitration under rule 13.