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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(2)(c) in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011

(c)consult such institutions and organizations as Chamber of Commerce and Industry; non-Government Organization including professional bodies as Institute of Town Planner of India in formulation of district level Plans as Government may, by order, specify in that behalf;