Madhya Pradesh High Court
Mohammad Wasim Mewati vs The State Of Madhya Pradesh on 11 February, 2019
1
High Court of Madhya Pradesh, Jabalpur
Bench at Indore
Miscellaneous Criminal Case No.4425/2019
Indore, Dated 11.02.2019
Mr. S.K. Vyas, learned Senior Counsel along with
Mr. Amit Vyas, learned counsel for the petitioner.
Mr. Gaurav Kumar Verma, learned Public Prose-
cutor for the respondent / State of Madhya Pradesh.
Learned Senior Counsel for the petitioner prays for and is granted one week time to file copy of the charge sheet.
Matter be listed in the week commencing 25th February, 2019.
(S.K. Awasthi) Judge rcp Digitally signed by Ramesh Chandra Pithwe Date: 2019.02.13 10:57:33 +05'30'