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Madhya Pradesh High Court

Mohammad Wasim Mewati vs The State Of Madhya Pradesh on 11 February, 2019

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                             High Court of Madhya Pradesh, Jabalpur
                                         Bench at Indore
                     Miscellaneous Criminal Case No.4425/2019
                   Indore, Dated 11.02.2019
                       Mr. S.K. Vyas, learned Senior Counsel along with
                   Mr. Amit Vyas, learned counsel for the petitioner.
                            Mr. Gaurav Kumar Verma, learned Public Prose-
                   cutor for the respondent / State of Madhya Pradesh.

Learned Senior Counsel for the petitioner prays for and is granted one week time to file copy of the charge sheet.

Matter be listed in the week commencing 25th February, 2019.

(S.K. Awasthi) Judge rcp Digitally signed by Ramesh Chandra Pithwe Date: 2019.02.13 10:57:33 +05'30'