Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 9 in Telangana Mining Settlements Act, 1956 9. Resignation. - No resignation tendered by the Chairman or Vice-chairman or any other member of the Board shall be valid until it has been accepted by the Government.
