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[Cites 0, Cited by 0] [Section 88(9)] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(9)(g) in Rajasthan Public Procurement Rules, 2012

(g)whether it contains the grounds of appeal and that the any of the grounds contained therein is not one on which an appeal can not lie as per rule 88;