Delhi High Court - Orders
Steel Authority Of India Ltd vs Psysteme Germany & Anr on 20 November, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 345/2019
STEEL AUTHORITY OF INDIA LTD ..... Appellant
Through: Mr. Sharat Kapoor, Adv.
versus
PSYSTEME GERMANY & ANR ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 20.11.2023 The affidavit of service would indicate that the respondents stand duly served. However, none has appeared on their behalf when the matter was called.
In order to facilitate an early disposal of the instant appeal, we accord liberty to Mr. Kapoor, learned counsel for the appellant, to place a Brief Synopsis of Submissions on the record at least 48 hours prior to the next date fixed. Those submissions shall refer to the pdf page numbers of the digital record of the Court wherever so required.
List again on 19.02.2024.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
NOVEMBER 20, 2023/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/11/2023 at 22:09:00