Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Steel Authority Of India Ltd vs Psysteme Germany & Anr on 20 November, 2023

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~7
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         FAO(OS) (COMM) 345/2019
                                       STEEL AUTHORITY OF INDIA LTD                                                        ..... Appellant
                                                                            Through:                 Mr. Sharat Kapoor, Adv.

                                                                            versus

                                       PSYSTEME GERMANY & ANR                                                               ..... Respondents
                                                                            Through:                 None.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                                            ORDER

% 20.11.2023 The affidavit of service would indicate that the respondents stand duly served. However, none has appeared on their behalf when the matter was called.

In order to facilitate an early disposal of the instant appeal, we accord liberty to Mr. Kapoor, learned counsel for the appellant, to place a Brief Synopsis of Submissions on the record at least 48 hours prior to the next date fixed. Those submissions shall refer to the pdf page numbers of the digital record of the Court wherever so required.

List again on 19.02.2024.

YASHWANT VARMA, J.

RAVINDER DUDEJA, J.

NOVEMBER 20, 2023/RW This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/11/2023 at 22:09:00