Madhya Pradesh High Court
Saiyad Solat Ali vs Zahid Anwar on 13 May, 2019
1 SA-1231-2019 The High Court Of Madhya Pradesh SA-1231-2019 (SAIYAD SOLAT ALI Vs ZAHID ANWAR) 1 Jabalpur, Dated : 13-05-2019 Mr.Anil Lala, learned counsel for the petitoner. List this case before the Court for consideration of I.A.No.6126/2019 on 16.5.2019.
(ATUL SREEDHARAN) JUDGE ss Digitally signed by SHYAMLEE SINGH SOLANKI Date: 14/05/2019 11:00:30