Section 50 in West Bengal Green University Act, 2017
50. Provident Fund.
- Any provident fund instituted by the UniVersity for the benefit of its Teachers, officers, or employees shall be governed by the provisions of Provident Funds Act, 1925,(19 of 1925). as if such fund were a Government Provident Fund and such fund shall have to be maintained in the Government Treasury, and the Governing Board shall have power to frame Ordinances, not inconsistent with the provisions of that Act, for the administration of the fund.
