Section 2(3) in The Assam Autonomous Districts Administration of Justice Act, 1960
(3)An Additional Deputy Commissioner appointed for the United Khasi-jaintia Hills District if and when so directed by the State Government shall also exercise the powers mentioned in sub-section (1) in the Jowai District constituted under Government Notification No. TAD/R/50/64, dated the 23rd November, 1964.
