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Punjab-Haryana High Court

Darshan Singh And Another vs H.S.Khaira And Others on 23 July, 2014

Author: Mahesh Grover

Bench: Mahesh Grover

                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                  CHANDIGARH


                                                       COCP No.1877 of 2014 (O&M)

                                                       Date of Decision : 23.7.2014

                   Darshan Singh and another
                                                                       ....Petitioners
                                 Versus

                   H.S.Khaira and others
                                                                       ...Respondents

                   CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
                                      ....

Present: Mr. Surjeet Singh Sodhi, Advocate for the petitioners.

.....

MAHESH GROVER.J. Learned counsel for the petitioners prays for permission to withdraw the instant petition with liberty to take up any other remedy in law. Permitted to do so.

Dismissed as withdrawn with the liberty aforesaid granted.



                   23.7.2014                                         (MAHESH GROVER)
                   dss                                                    JUDGE




Singh Daljit
2014.07.23 15:32

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