Punjab-Haryana High Court
Darshan Singh And Another vs H.S.Khaira And Others on 23 July, 2014
Author: Mahesh Grover
Bench: Mahesh Grover
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
COCP No.1877 of 2014 (O&M)
Date of Decision : 23.7.2014
Darshan Singh and another
....Petitioners
Versus
H.S.Khaira and others
...Respondents
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
....
Present: Mr. Surjeet Singh Sodhi, Advocate for the petitioners.
.....
MAHESH GROVER.J. Learned counsel for the petitioners prays for permission to withdraw the instant petition with liberty to take up any other remedy in law. Permitted to do so.
Dismissed as withdrawn with the liberty aforesaid granted.
23.7.2014 (MAHESH GROVER)
dss JUDGE
Singh Daljit
2014.07.23 15:32
I attest to the accuracy of this document