Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 273 in The Navy (Pay And Allowances) Regulations, 1966

273. Admissibility and Rates

- Sea Duty allowance at the rate of Rs. 53 per month will be admissible to all Honorary Commissioned Officers serving afloat, including periods their ships are actually away from the base ports".[HIGH ALTITUDE/UNCONGENIAL CLIMATE ALLOWANCE [Substitued & Inserted by S.R.o. 19(E), dated 23rd October, 1986]