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Union of India - Section

Section 95 in The Appellate Tribunal for Energy Conservation (Procedure, Form, Fee and Record of Proceedings) Rules, 2012

95. Pronouncement of order by anyone Member of the Bench.

(1)Any Member of the Bench may pronounce the order for and on behalf of the Bench.
(2)When an order is pronounced under this rule, the Court Master shall make a note in the order sheet, that the order of the Bench consisting of Chairperson and Members of the Appellate Tribunal was pronounced in open court on behalf of the Bench consisting of two or three Members.