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Delhi High Court - Orders

Modipon Limited Through Its Director & ... vs Punjab National Bank Through Its Zonal ... on 29 March, 2023

Author: Najmi Waziri

Bench: Najmi Waziri, Sudhir Kumar Jain

                          $~15
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 11410/2019
                                 MODIPON LIMITED THROUGH
                                 ITS DIRECTOR & ANR                      ..... Petitioners
                                               Through: Mr. A. Chauhan, Advocate.

                                                      versus

                                 PUNJAB NATIONAL BANK
                                 THROUGH ITS ZONAL HEAD                 ..... Respondent
                                              Through: Mr. Sanjay Bajaj and Mr. Urwick
                                                       Hans, Advocates.

                                 CORAM:
                                 HON'BLE MR. JUSTICE NAJMI WAZIRI
                                 HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
                                                   ORDER

% 29.03.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).

1. The learned counsel for the respondent seeks and is granted four weeks' time to file a reply.

2. Re-notify on 14.08.2023.

NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J MARCH 29, 2023 N Signature Not Verified Digitally Signed By:JITENDRA Signing Date:05.04.2023 16:20:27