Delhi High Court - Orders
Modipon Limited Through Its Director & ... vs Punjab National Bank Through Its Zonal ... on 29 March, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Sudhir Kumar Jain
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11410/2019
MODIPON LIMITED THROUGH
ITS DIRECTOR & ANR ..... Petitioners
Through: Mr. A. Chauhan, Advocate.
versus
PUNJAB NATIONAL BANK
THROUGH ITS ZONAL HEAD ..... Respondent
Through: Mr. Sanjay Bajaj and Mr. Urwick
Hans, Advocates.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 29.03.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. The learned counsel for the respondent seeks and is granted four weeks' time to file a reply.
2. Re-notify on 14.08.2023.
NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J MARCH 29, 2023 N Signature Not Verified Digitally Signed By:JITENDRA Signing Date:05.04.2023 16:20:27