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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Uttar Pradesh - Subsection

Section 57(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)reserved or assigned to the Adhyaksha by clauses (a) and (b) of sub-section (2) of Section 56 or by Section 58; and