Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Bombay Presidency - Section Section 5 in Bombay Civil Courts Act, 1869 5. District Judges.- There shall be in each district a District Court presided over by a Judge to be called the District Judge.
