Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Haryana - Subsection Section 11(7) in The Punjab Animal Contagious Diseases Rules, 1953 (7)If such animal be a female, and giving milk, such milk or any of its products, shall not be exposed for sale, unless it has been previously pasteurised or boiled.
