Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 145(1)] [Section 145] [Entire Act]

State of Gujarat - Subsection

Section 145(1)(vii) in The Gujarat Panchayats Act, 1993

(vii)[ A Committee for production, co-operation and irrigation. [Substituted '(vii) A Committee for implementation and review of twenty point programme.' by Gujarat Act No. 19 of 2017, dated 12.4.2017.]