Allahabad High Court
Smt. Shakuntala Devi And Others vs Sri Ashok Kumar, Manager, U.P. State ... on 7 January, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 21 of 2010 Petitioner :- Smt. Shakuntala Devi And Others Respondent :- Sri Ashok Kumar, Manager, U.P. State Road Transport Corpn. Petitioner Counsel :- S.K. Tyagi Hon'ble Vikram Nath.J.
This contempt application is misconceived. It is accordingly dismissed. Order Date :- 7.1.2010 SS