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Allahabad High Court

Smt. Shakuntala Devi And Others vs Sri Ashok Kumar, Manager, U.P. State ... on 7 January, 2010

Author: Vikram Nath

Bench: Vikram Nath

Court No. - 10

Case :- CONTEMPT APPLICATION (CIVIL) No. - 21 of 2010

Petitioner :- Smt. Shakuntala Devi And Others

Respondent :- Sri Ashok Kumar, Manager, U.P. State Road Transport Corpn.
Petitioner Counsel :- S.K. Tyagi

Hon'ble Vikram Nath.J.

This contempt application is misconceived. It is accordingly dismissed. Order Date :- 7.1.2010 SS