Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 401] [Entire Act] State of Uttar Pradesh - Subsection Section 401(iii) in Uttar Pradesh Municipal Corporation Act, 1959 (iii)re-open or renew after discontinuance for a period of not less than three years, or
