Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(c) in The Uttar Pradesh Prevention Of Cow Slaughter Act, 1955 (c)'Goshala' means a Goshala registered under the Uttar Pradesh Goshala Adhiniyam, 1964;
