Kerala High Court
Kozhikode District Co-Operative Bank ... vs Ebrahim on 15 October, 2018
Bench: V.Chitambaresh, Sathish Ninan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
&
THE HONOURABLE MR. JUSTICE SATHISH NINAN
MONDAY, THE 15TH DAY OF OCTOBER 2018 / 23RD ASWINA, 1940
WA.No. 2026 of 2018
AGAINST THE JUDGMENT IN WP(C) 17175/2018 of HIGH COURT OF KERALA
DATED 06.09.2018
APPELLANT/RESPONDENT:
KOZHIKODE DISTRICT CO-OPERATIVE BANK LIMITED HEAD OFFICE, KALLAI ROAD, KOZHIKODE - 673002, REP BY ITS GENERAL MANAGER (WRONGLY SHOWN AS CHAIRMAN). BY ADV. SRI.P.C.SASIDHARAN RESPONDENTS/PETITIONERS:
1 EBRAHIM AGED 58 YEARS S/O KAMUKUTTY, PADICHERYAPEEDIKKEL, ARIYALLOOR, VIA PARAPPANANGADI, MALAPPURAM -676312 2 SARASAN B.P., AGED 58 YEARS, S/O BALAKRISHNAN NAIR, THIRUMANGALATH, POST GURUVAYOORAPPAN COLLEGE, KOZHIKODE - 673 014.
3 SASI, S/O GOPALAN, AGED 58 YEARS, THEKKEMANGOT, KANNADIPOYIL POST, BALUSSERY, KOZHIKODE - 673 612.
4 RAJAN M.C., AGED 58 YEARS, S/O KELU, AMAL NIVAS, KELLOTHU PARAMBA, PURAMERI, KOZHIKODE - 673 583.
5 DEVAN NAIR K.K., AGED 58 YEARS, S/O GANGADHARAN NAIR, KUZHIKKADAN KUNNATH, KANNADIPOYIL POST, BALUSSERY, KOZHIKODE - 673 612.
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 15.10.2018, THE COURT ON THE SAME DAY PASSED THE FOLLOWING: