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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(a) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(a)The STU will have at least one Automatic meter test bench with high accuracy, static source and 0.02 class electronic reference standard meter. This bench with 0.02 class reference standard shall also be used for testing and calibration of portable test sets.