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State of Rajasthan - Section

Section 49 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

49. Execution of works.

- The Proposals for conducting maintenance/repair and improvement works on Minor and drainage system shall be finalised after conducting a joint walk through in association with representative of project authority. The prioritization shall be done in consultation with competent authority depending upon the availability of funds and necessity of work for smooth running of the system. Project/Competent Authority shall get the estimate prepared and convey technical sanction for execution of such works where required. The work shall be executed by the Water Users' Association in association with work sub-committee following the guidelines as given hereinafter.