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State of Rajasthan - Section

Section 8 in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963

8. Column 11 of register, when to be filled.

- Column No. 11 of the register shall be filled in when land is allotted to any person, whose name is entered in the register, out of the lands surrendered to Government on the fixation of ceiling on land.