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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(i) in The Gujarat Protection of Interest of Depositors (in Financial Establishments) Act, 2003

(i)Chit shall have the same meaning as assigned the it in clause (b) of section 2 of the Chit Funds Act, 1982 (40 of 1982);