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State of Rajasthan - Section

Section 12 in Rajasthan Official Trustees Rules, 1956

12. Adjustment of fees in accounts.

- The account of each trust in regard to fees payable shall be adjusted every half year on the 30th June and 31st December:Provided that previous to the final closing of any trust the Official Trustee shall adjust his account in regard to fees charged or payable in accordance with these rules.