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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(1)(xvi) in Damodaram Sanjivayya National Law University Act, 2008

(xvi)To perform, in relation to academic matters, all such duties and to do all such acts as may be necessary for the proper carrying of the provisions of this Act and the Regulations made thereunder.