Section 6 in The Antiquities And Art Treasures Act, 1972
6. Appointment of licensing officers.—
The Central Government may, by notified order,—(a)appoint such persons, being gazetted officers of Government, as it thinks fit, to be licensing officers for the purposes of this Act;(b)define the limits of the area within which a licensing officer shall exercise the powers conferred on licensing officers by or under this Act.
