Allahabad High Court
Narayan Educational Society And ... vs Anil Kumar Diretor Employment And ... on 6 November, 2019
Author: Ashok Kumar
Bench: Ashok Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 50 Case :- CONTEMPT APPLICATION (CIVIL) No. - 6026 of 2012 Applicant :- Narayan Educational Society And Another Opposite Party :- Anil Kumar Diretor Employment And Training And Another Counsel for Applicant :- R.K Pandey Counsel for Opposite Party :- S.K. Om,S.C. Hon'ble Ashok Kumar,J.
List is revised. No one appeared for the applicant in revised call. Sri Sanjay Om, learned counsel for the opposite parties and learned Standing Counsel are present.
From perusal of the record, it is evident that the order in question has been complied with.
Consequently, nothing further survives in the contempt application and the same stands dismissed.
Notices, if any, stand vacated.
Order Date :- 6.11.2019 SK Srivastava