Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] Union of India - Subsection Section 124(1B) in The Central Motor Vehicles Rules, 1989 (1B)[ There shall not be any requirement regarding fitment of rear under run protection device and lateral protection device in modular hydraulic trailers.
