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State of Bihar - Section

Section 427 in Bihar Board's Miscellaneous Rules, 1958

427. Officer Commanding responsible to see that no article is taken without payment and no dasturi is exacted.

- The Officer Commanding will be responsible that whenever any article is taken without payment or when dasturi is exacted, the responsible person is severely dealt with. He will cause the officer of the day to visit the bazar frequently to see that the guard or military police, which should be posted thereon, are doing their duty and that no irregularities are permitted. The Officer Commanding will ensure that he is readily accessible to any civil official or inhabitant who may be desirous of lodging a complaint. To ensure prompt adjustment of demands, the civil officer in attendance will have all the accounts ready for adjustment by 4 O' clock in the afternoon of each day and report to the Officer Commanding each evening whether any claims remain unsettled, and, if so, the latter will personally see to their immediate settlement. The civil officer should endorse all receipts given for payments made, and the Officer Commanding should not accept receipts unless so endorsed.