Section 5(6) in The Energy Conservation (Inspection) Rules, 2010
(6)All documents prepared, samples identified for test-checking, directions issued for testing, statement recorded under sub-section, (2) of section 17 in pursuance of inspection, shall be signed by the said witnesses.[***] [Omitted '(7)' by Notification No. G.S.R. 13(E), dated 7.1.2019 (w.e.f. 27.7.2010).]
