Section 1778 in The Indian Merchant Shipping (Medical Examination) Rules, 1958
1778.
G.S.R. 651, dated 24th July, 1958. - In exercise of the powers conferred by sub-section (3) of Section 26-A of the Indian Merchant Shipping Act, 1923 (21 of 1923), the Central Government hereby makes the following rules, namely :-
