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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(2) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(2)The observation homes or special homes under sub-rule (1), shall provide separate residential facilities for juveniles in separate age groups i.e. seven to twelve years, thirteen years to fifteen years and sixteen years and above.