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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Odisha - Subsection

Section 73(3) in Orissa State Financial Corporation (Staff) Regulations, 1975

(3)Unless his leave is extended by the authority empowered to grant leave, an employee who remains absent after expiry of the leave granted to him will not be entitled to any leave salary and the period of absence will be treated as leave as may be due to him from the date of the overstayal of leave begins. If no leave is due, the period will be treated as extraordinary leave.