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[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

State of Karnataka - Subsection

Section 4A(1)(i) in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(i)not less than forty percent of the seats in case of Medical seats and not less than thirty five percent of the seats in case of Dental seats shall be filled up through Common Entrance Test conducted by State Common Entrance Test Committee;