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Andhra Pradesh High Court - Amravati

Smt. B.Revathy, vs State Of Andhra Pradesh, on 6 February, 2023

Author: D Ramesh

Bench: D Ramesh

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No.: W.P.No.3505 of 2021 and 19015 of 2018

                            PROCEEDING SHEET

Sl.
                                       ORDER
No      DATE

8     06.02.2023   DR, J

At request of the learned counsel for respondent Nos.5 to 7 in W.P.No.3505 of 2021 for filing counter, post the matter after four(4) weeks.

_________ DR, J TPS 2