Andhra Pradesh High Court - Amravati
Smt. B.Revathy, vs State Of Andhra Pradesh, on 6 February, 2023
Author: D Ramesh
Bench: D Ramesh
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.3505 of 2021 and 19015 of 2018
PROCEEDING SHEET
Sl.
ORDER
No DATE 8 06.02.2023 DR, J
At request of the learned counsel for respondent Nos.5 to 7 in W.P.No.3505 of 2021 for filing counter, post the matter after four(4) weeks.
_________ DR, J TPS 2