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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 41(3) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(3)The regulation made by any authority of the University except the University Council shall be subject to such direction as the Board may, from time to time, give in this behalf.